Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Chattisgarh - Subsection Section 38(xxii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987 (xxii)the conditions of residence of the students of the University and the levy of fees for residence in hostels;
