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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2) in Uttarakhand Official Language Act, 2009

(2)Notwithstanding such repeal specified in sub-section (1), anything done or any action taken under this Act shall be deemed to have been done or taken under this Act, as if this Act were in force at all material times.