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[Cites 0, Cited by 0] [Section 66A(1)] [Section 66A] [Entire Act]

Union of India - Subsection

Section 66A(1)(b) in The Drugs and Cosmetics Rules, 1945

(b)the names of drugs together with their quantities, batch numbers, the names and addresses of their manufacturers and the dates of their expiry, if any, proposed to be sold to the person mentioned in clause (a).