Supreme Court - Daily Orders
B.K. Jayamma vs B.K. Ramaiah on 11 September, 2025
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.7910 OF 2023
B.K. JAYAMMA & ANR. APPELLANT(S)
VERSUS
B.K. RAMAIAH & ORS. RESPONDENT(S)
O R D E R
1. We find no good reason to interfere with the impugned order dated 23.07.2021 passed by the High Court of Karnataka at Bengaluru.
2. The Civil Appeal is, accordingly, dismissed.
3. Pending application(s), if any, stands disposed of.
……………………………………………J. [J.B. PARDIWALA] …………………………………………J. [SANDEEP MEHTA] New Delhi 11th September, 2025 Signature Not Verified Digitally signed by CHANDRESH Date: 2025.09.15 18:45:34 IST Reason: ITEM NO.131 COURT NO.6 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 7910/2023 B.K. JAYAMMA & ANR. Appellant(s) VERSUS B.K. RAMAIAH & ORS. Respondent(s) IA No. 23808/2023 - APPLICATION FOR VACATION OF INTERIM ORDER IA No. 157372/2021 - EXEMPTION FROM FILING O.T. IA No. 94587/2025 - FIXING DATE OF HEARING IA No. 31620/2023 - VACATING STAY Date : 11-09-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) :
Mr. Challa Kodandaram, Sr. Adv. Mrs. T S Shanthi, Adv.
Mr. Narendra Kumar, AOR For Respondent(s) : Mr. V. Giri, Sr. Adv.
Mr. Gagan Gupta, Sr. Adv. Mr. Saket Gogia,, Adv. Ms. Gauri Pandey, Adv. Mr. Man Singh, Adv.
Mr. Krishnam Mishra, AOR Mr. Param Kumar Mishra, Adv. Ms. Gauri Pande,, Adv. Ms. Sheetal Maggon,, Adv. Mr. Deepesh Meena,, Adv.
Mr. Sughosh Subramanyam, Adv. Mr. Vipin Nair, AOR Mr. Aditya Narendranath, Adv. Ms. M.b.ramya, Adv.
Ms. Deeksha Gupta, Adv. Ms. Madhavi Yadav, Adv. Ms. Puspita Basak, Adv.
M/S. Nuli & Nuli, AOR Mr. Anand Sanjay M Nuli, Sr. Adv. Mr. Suraj Kaushik, Adv. Ms. Akhila Wali, Adv.
Mr. Narendra Kumar, Adv. Mrs. Ts Shanthi, Adv.
Mr. Nishant Verma, AOR UPON hearing the counsel the Court made the following O R D E R
1. The civil appeal is dismissed in terms of the signed order, which is placed on the file.
2. Pending application(s), if any, stands disposed of.
(CHANDRESH) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)