Section 37(4)(b) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

(b)for establishments in which the number of migrant workmen exceeds fifty each first-aid box shall contain the following equipment :-

(i)twelve small sterilized dressings;

(ii)six medium size sterilized dressings;

(iii)six large size sterilized dressings;

(iv)six large size sterilized burn dressings;

(v)six (15 gms.) packets sterilized cotton wool;

(vi)one (80 ml.) bottle containing two per cent alcoholic solution iodine;

(vii)one (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(viii)one roll of adhesive plaster;

(ix)one snake-bite lancet;

(x)one (30gms.) bottle of pottasium parmanganate crystals.

(xi)one pair of scissors;

(xii)one copy of the first-aid leaflet issued by the Director General, Factory Advisory Service and Labour Institute, Government of India;

(xiii)one bottle containing 100 tablets (each of 5 grains) of aspirin;

(xiv)ointment for burns; and

(xv)One bottle of suitable surgical antiseptic solution.

Legal Document View