Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 17 in West Bengal Advocates Welfare Corporation Act, 2012 17. The Corporation to act on business principles. - It shall be the general principle of the Corporation that in carrying on its undertakings it shall act on business principles.
