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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(f) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(f)the minimum standard of services including emergency care, and referral services which are to be provided under clause (c) of sub-section (2) of section 7;