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State of Uttar Pradesh - Section

Section 81 in The Greater Noida Industrial Development Area Building Regulations, 1992

81. Structural design.

- The structural design of any item of masonry, timber, plain concrete and steel in a building shall be carried out in accordance with Part VI (Structural design, Section I Boards, Section 2, Section 5, concrete, Section 6 Steel as the case may be) of National Building Code of India prepared by ISI and as prevalent at the time of executive of the work.