Calcutta High Court
Kolkata vs Sourav Ganguly on 2 December, 2022
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD-4
CEXA/9/2021
IA NO.GA/1/2022
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
COMMISSIONER OF SERVICE TAX,
KOLKATA
-Versus-
SOURAV GANGULY
Appearance:
Mr. K.K. Maiti, Adv.
Mr. Tapan Bhanja, Adv.
...for the appellant.
Mr. Amitava Mitra, Adv.
Mr. P. Singh, Adv.
Ms. Antara Chowdhury, Adv.
.. . for the respondent.
BEFORE:
The Hon'ble JUSTICE T.S. SIVAGNANAM
-And-
The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA Date : 2nd December, 2022.
The Court : Delay in filing the reply to the supplementary affidavit is extended till three weeks from date.
List this matter in the Monthly List of January, 2023.
(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) S.Das./mg