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Calcutta High Court

Kolkata vs Sourav Ganguly on 2 December, 2022

Author: T.S. Sivagnanam

Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya

OD-4

                            CEXA/9/2021
                          IA NO.GA/1/2022

                   IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction
                            ORIGINAL SIDE

                                  COMMISSIONER OF SERVICE TAX,
                                  KOLKATA

                                        -Versus-

                                  SOURAV GANGULY

                                                            Appearance:
                                                   Mr. K.K. Maiti, Adv.
                                                 Mr. Tapan Bhanja, Adv.
                                                  ...for the appellant.

                                                Mr. Amitava Mitra, Adv.
                                                     Mr. P. Singh, Adv.
                                             Ms. Antara Chowdhury, Adv.
                                               .. . for the respondent.

BEFORE:

The Hon'ble JUSTICE T.S. SIVAGNANAM
-And-
The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA Date : 2nd December, 2022.
The Court : Delay in filing the reply to the supplementary affidavit is extended till three weeks from date.
List this matter in the Monthly List of January, 2023.
(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) S.Das./mg