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State of Odisha - Section

Section 1 in The Orissa Housing Board Act, 1968

1. Short title, extent and commencement.

- (l) This Act may be called the Orissa Housing Board Act, 1968.
(2)It extends to the whole of the State of Orissa.
(3)It shall [come into force on such date] [The Act came into force with effect from the 4th July, 1968 by Notification No. 8197-IIH-21/68-L. E. H./4-7-1968 vide Orissa Gazette Extraordinary No. 736/4-7-1968.] as the State Government may, by notification, appoint in that behalf.