Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 94 in The Maharashtra University of Health Sciences Act, 1998 94. [ Admission of students to privileges of University. [[Section 94 substituted by Maharashtra 35 of 2010, section 5, w.e.f. 5-10-2010. Substituted portion read as under :
