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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(42) in The Orissa Self-Help Co-operatives Act, 2001

(42)"surplus refund" means the refund from the surplus given/credited to the accounts of members, in proportion to their use of the services of the Co-operative in accordance with the articles of association and resolutions of the general body.Chapter-II Incorporation