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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(2) in The Maharashtra University of Health Sciences Act, 1998

(2)The Standing Committee for filling the vacancies mentioned in sub-section (1) shall consist of the following members, namely:-
(a)three members, nominated by the Senate, from amongst its members;
(b)two members, nominated by the Management Council, from amongst its members;
(c)two members, nominated by the Academic Council, from amongst its members.