Section 19 in The M.P. Rajya Anusuchit Janjati Ayog Adhiniyam, 1995
19. Saving.
- Notwithstanding the repeal of the Madhya Pradesh Anusuchit Jati, Anusuchit Janjati Tatha Pichhada Varg Ayog Adhiniyam, 1983 (No. 31 of 1983) anything done or any action taken in respect of Scheduled Tribes by the Commission constituted under the said repealed Act or by the State Government in pursuance of its recommendation shall be deemed to have been done or taken under the corresponding provisions of this Act.
