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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(5) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(5)The employer shall appoint a woman Ayah for looking after the children accommodated in a creche and he shall also provide suitable equipment and facilities for the purpose.