Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -15 vs Sanjay Duggal on 10 January, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~15-33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 273/2022
THE PR. COMMISSIONER OF INCOME
TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
16
+ ITA 465/2023 & CM APPL. 42427/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME
TAX, CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
17
+ ITA 274/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:36:53
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
18
+ ITA 275/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
19
+ ITA 276/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
20
+ ITA 277/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:36:53
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
21
+ ITA 280/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
RATNA TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
22
+ ITA 303/2022
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
23
+ ITA 415/2022 & CM APPL. 45357/2022 (Ex.)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:36:53
Goel, Advs.
24
+ ITA 419/2022 & CM APPL. 45645/2022 (Ex.)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
25
+ ITA 37/2023
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
RATNA TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
26
+ ITA 67/2023 & CM APPL. 5423/2023 (Ex.) & 5424/2023 (190
days delay in refilling)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
SANJAY DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:36:53
Goel, Advs.
27
+ ITA 68/2023 & CM APPL. 5430/2023 (Ex.) & 5431/2023 (190
days delay in refilling)
THE PR. COMMISSIONER OF
INCOME TAX -15 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms. Pratishtha Chaudhary, Mr.
Aditya Gupta & Mr. Navin
Rohila, Advs.
versus
ARUN DUGGAL ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
28
+ ITA 511/2023 & CM APPL. 46468/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
29
+ ITA 512/2023 & CM APPL. 46471/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:36:53
30
+ ITA 513/2023 & CM APPL. 46513/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
31
+ ITA 514/2023 & CM APPL. 46515/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
32
+ ITA 515/2023 & CM APPL. 46517/2023 (359 days delay in
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
33
+ ITA 516/2023 & CM APPL. 46530/2023 (359 days delay in
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:36:53
refilling)
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL-3, DELHI ..... Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, JSC &
Ms. Nupur Sharma, Adv.
versus
RAJNISH TALWAR ..... Respondent
Through: Mr. Kapil Goel & Mr. Sandeep
Goel, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 10.01.2024 List on 11.01.2024 at 02:15 p.m. YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
JANUARY 10, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 03:36:53