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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(6)(c) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(c)all benefits of service accrued before the said effective date shall be fully recognised and protected and taken into account for all purposes including the payment of terminal benefits;