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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(4) in Visvesvaraya Technological University Act, 1994

(4)The term of office of the Vice-Chancellor shall be three years extendable by another term of similar period at the discretion of the Chancellor:Provided that the Vice-Chancellor may by writing under his hand addressed to the Chancellor and after giving three months notice resign his office.