Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in Orissa Civil Services (Criteria for Promotion) Rules, 1992 7. [ Issue of instructions. [Inserted vide O.G.E. No. 668, dated 21.4.2007.] - The Government may issue instructions or guidelines not inconsistent with the provisions of these rules for proper implementation of these rules.]
