Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(1)(b) in Code on Social Security, 2020

(b)the employee or in case of his death, the dependant claiming the compensation ordinarily resides; or