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State of Jharkhand - Section

Section 350 in Bihar Education Code, 1961

350. Assistant teachers.

(1)All teachers shall sign the teachers' attendance register daily when they come to school and when they leave it.
(2)The class teachers shall be responsible for the collection of fees and fines from the boys of their several classes except at schools which have a whole-time clerk, where the committee may entrust the duly to the clerk. The person who collects the moneys shall give receipts for all sums paid and shall transmit the money to the Headmaster/Principal daily.