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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(2)(vi) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(vi)each Police Station shall maintain a separate register containing all important particulars relating to the offences committed against senior citizens, a such form as the State Government may, by order, specify;