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Delhi High Court - Orders

Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 5 October, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~40
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 411/2023 and IA Nos.19474/2023, 19476/2023,
                                                19475/2023, 19478/2023, 19477/2023

                                                MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
                                                                                            ..... Petitioner
                                                            Through: Advocate (appearance not given)
                                                            versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
                                                             Through: Mr. Manish K. Bishnoi and Mr.
                                                                      Hitesh, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 05.10.2023

1. It is pointed out by respective counsel for the parties that petitions under Section 34 and 36 of the Arbitration and Conciliation Act, 1996, being OMP (COMM) No.80/2023 and OMP ENF. COMM. No.183/2023, which are also in respect of the arbitral award impugned in the present petition, are listed before the bench presided by Hon'ble Mr. Justice Yogesh Khanna on 06.10.2023.

2. Accordingly, list this matter along with the aforesaid petitions before the bench presided by Hon'ble Mr. Justice Yogesh Khanna, on 06.10.2023, subject to orders of the Hon'ble Judge (In-charge) (Original Side).

SACHIN DATTA, J OCTOBER 5, 2023/cl This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 02:31:11