Delhi High Court - Orders
Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 5 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 411/2023 and IA Nos.19474/2023, 19476/2023,
19475/2023, 19478/2023, 19477/2023
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
..... Petitioner
Through: Advocate (appearance not given)
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
Through: Mr. Manish K. Bishnoi and Mr.
Hitesh, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 05.10.2023
1. It is pointed out by respective counsel for the parties that petitions under Section 34 and 36 of the Arbitration and Conciliation Act, 1996, being OMP (COMM) No.80/2023 and OMP ENF. COMM. No.183/2023, which are also in respect of the arbitral award impugned in the present petition, are listed before the bench presided by Hon'ble Mr. Justice Yogesh Khanna on 06.10.2023.
2. Accordingly, list this matter along with the aforesaid petitions before the bench presided by Hon'ble Mr. Justice Yogesh Khanna, on 06.10.2023, subject to orders of the Hon'ble Judge (In-charge) (Original Side).
SACHIN DATTA, J OCTOBER 5, 2023/cl This is a digitally signed order.
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