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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(c) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(c)while on leave, has been permitted to retire or declared by competent medical authority to be unfit for further service and applies to the Administrators for re-assignment and return of the policy, or