Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 44A in Telangana Town-Planning Act, 1920 44A. [ Previous publication of the rules. [Sections 44-A and 44-B were inserted by Madras Act II of 1930.] - The power to make rules under sections 38, 44 and 54 shall be subject to the condition of previous publication.
