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Chattisgarh High Court

Arun Kumar Tandon vs State Of Chhattisgarh 15 Wpc/3174/2017 ... on 3 August, 2018

                                              1

                                                                                NAFR
                       HIGH COURT OF CHHATTISGARH, BILASPUR


                                      M.Cr.C No.3591 of 2018


        Arun Kumar Tandon S/o Shri Jeet Ram Tandon Aged About 19 Years R/o-
        Baijnath Khapri, Police Station Palari District- Baloda Bazar Civil And Revenue
        District- Baloda Bazar, Chhattisgarh., District : Balodabazar-Bhathapara,
        Chhattisgarh
                                                                        ---- Applicant
                                           Versus
        State Of Chhattisgarh Through- P.S. Vidhansabha Raipur, Chhattisgarh.,
        District : Raipur, Chhattisgarh
                                                                   ------Non-Applicant



        For Applicant:           Shri Ajay Mishra, Advocate.
        For Non-Applicant/State: Shri Adhiraj Surana, Deputy Government Advocate.




                       Single Bench:Hon'ble Shri Sanjay Agrawal, J
                                    Order On Board


        03.08.2018


        1.

Shri Mishra, learned Counsel for the Applicant seeks withdrawal of this application.

2. Accordingly, the instant M.Cr.C is dismissed as withdrawn.

Sd/-

(Sanjay Agrawal) JUDGE Priya