Chattisgarh High Court
Arun Kumar Tandon vs State Of Chhattisgarh 15 Wpc/3174/2017 ... on 3 August, 2018
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
M.Cr.C No.3591 of 2018
Arun Kumar Tandon S/o Shri Jeet Ram Tandon Aged About 19 Years R/o-
Baijnath Khapri, Police Station Palari District- Baloda Bazar Civil And Revenue
District- Baloda Bazar, Chhattisgarh., District : Balodabazar-Bhathapara,
Chhattisgarh
---- Applicant
Versus
State Of Chhattisgarh Through- P.S. Vidhansabha Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
------Non-Applicant
For Applicant: Shri Ajay Mishra, Advocate.
For Non-Applicant/State: Shri Adhiraj Surana, Deputy Government Advocate.
Single Bench:Hon'ble Shri Sanjay Agrawal, J
Order On Board
03.08.2018
1.Shri Mishra, learned Counsel for the Applicant seeks withdrawal of this application.
2. Accordingly, the instant M.Cr.C is dismissed as withdrawn.
Sd/-
(Sanjay Agrawal) JUDGE Priya