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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5) in The National Highways Rules, 1957

(5)For the work referred to in sub-rule (1), the proposals shall be sent to the Central Government in stages in the following order:
(a)a technical appraisal note indicating the proposal in the form specified by the Central Government in this behalf;
(b)a project estimate on the basis of a technical parameters laid down by the Central Government in this regard.