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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(1)(g) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(g)towards payment of bonus under the Payment of Bonus Act, 1965 (No. 21 of 1965) to the employees;