Gujarat High Court
Mahadevnagar Co-Operative Housing ... vs Manubhai C Shah Huf on 28 March, 2019
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, A.C. Rao
C/LPA/982/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 982 of 2016
In R/SPECIAL CIVIL APPLICATION NO. 16790 of 2011
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MAHADEVNAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED
Versus
MANUBHAI C SHAH HUF & 1 other(s)
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Appearance:
MR CHIRAG B PATEL(3679) for the Appellant(s) No. 1
MR KP RAVAL, AGP - ADVANCE COPY SERVED TO GOVERNMENT
PLEADER/PP(99) for the Respondent(s) No. 2
MR DHARMESH V SHAH(1050) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
and
HONOURABLE MR.JUSTICE A.C. RAO
Date : 28/03/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) Having heard the learned counsel appearing for the parties and having gone through the materials on record, we are of the view that the matter requires consideration.
The appeal is ordered to be admitted.
(J. B. PARDIWALA, J) (A. C. RAO, J) CHANDRESH Page 1 of 1