Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2004] [Entire Act] Union of India - Section Section 9 in The Indian Penal Code, 1860 9. Number.— Unless the contrary appears from the context, words importing the singular number include the plural number, and words importing the plural number include the singular number.
