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Delhi High Court - Orders

Gaurav Kumar Garg vs Union Of India & Ors on 24 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~12
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 14963/2021
                              GAURAV KUMAR GARG                                   ..... Petitioner
                                                  Through:      Mrs. Prerna Arora and Ms. Shrutika
                                                                Garg, Advocates.

                                                  versus

                              UNION OF INDIA & ORS.                               ..... Respondent
                                                  Through:      Mr. Harish Vaidyanathan Shankar,
                                                                CGSC with Ms. S. Bushra Kazim,
                                                                Mr. Srish Kumar Mishra and Mr.
                                                                Sagar Mehlawat, Advocates for
                                                                UOI/R-1.
                                                                Mr. O.P. Gaggar and Mr. Sachindra
                                                                Kara, Advocates for R-2 to 5.

                              CORAM:
                              HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                              HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                           ORDER

% 24.05.2022

1. Learned counsel enters appearance for respondent Nos. 2 to 5 and prays for time to file counter affidavit.

2. Let the same be filed within six weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.

3. Renotify on 15.11.2022.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 24, 2022/ nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:26.05.2022 17:38:12