Delhi High Court - Orders
Gaurav Kumar Garg vs Union Of India & Ors on 24 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14963/2021
GAURAV KUMAR GARG ..... Petitioner
Through: Mrs. Prerna Arora and Ms. Shrutika
Garg, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Ms. S. Bushra Kazim,
Mr. Srish Kumar Mishra and Mr.
Sagar Mehlawat, Advocates for
UOI/R-1.
Mr. O.P. Gaggar and Mr. Sachindra
Kara, Advocates for R-2 to 5.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 24.05.2022
1. Learned counsel enters appearance for respondent Nos. 2 to 5 and prays for time to file counter affidavit.
2. Let the same be filed within six weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.
3. Renotify on 15.11.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 24, 2022/ nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:26.05.2022 17:38:12