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National Green Tribunal

Rajesh Kumar Saini vs The Chief Secretary State Of Rajasthan on 18 January, 2016

   BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
                           BHOPAL

                      Original Application No. 128/2013 (THC) (CZ)
                Rajesh Kumar Saini and Ors. Vs. State of Rajasthan & Ors.

CORAM :      HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
             HON'BLE Dr. DEVENDRA KUMAR AGRAWAL, EXPERT MEMBER

PRESENT : Applicant :                           None appeared
          RSPCB & State :                       Shri Sandeep Singh, Adv.
          Respondent No. 9:                     Shri Nishant Goel, Advocate

Date and Orders of the Tribunal Remarks Item No. 3 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of 18th January, Rajasthan & 7 Ors. on 1st February, 2016.

2016

........................................,JM (DALIP SINGH) .........................................,EM (Dr. D.K.AGRAWAL)