Madhya Pradesh High Court
Souram Bai vs Savitri Bai on 22 February, 2022
Author: Anil Verma
Bench: Anil Verma
1 The High Court Of Madhya Pradesh MP No. 1641 of 2021 (SOURAM BAI Vs SAVITRI BAI AND OTHERS) Indore, Dated : 22-02-2022 Shri Piyush Shrivastava, learned counsel for the Petitioner As prayed, list the matter after two weeks.
(ANIL VERMA) JUDGE amol Signature Not Verified SAN Digitally signed by AMOL N MAHANAG Date: 2022.02.23 13:05:00 PST