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[Cites 0, Cited by 0] [Section 392(1)] [Section 392] [Entire Act]

State of Gujarat - Subsection

Section 392(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)contravenes any provision of any of the sections, sub-sections or clauses mentioned in the first column of Part I of the Table in Appendix II or of any regulation or order made thereunder, or