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State of Haryana - Section

Section 17 in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

17. Discipline, penalty and appeal.

- In matters relating to discipline, penalties and appeals, members of the Service shall be governed by the Punishment and Appeal Rules as may be framed by the Government from time to time.