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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)In order to generate such reports of notifiable disease / sentinel events as mentioned in sub-rule (2), the clinical establishment shall generate and maintain a notifiable disease / sentinel event register as a part of mandatory record keeping in such a manner containing such particulars as may be notified