Andhra Pradesh High Court - Amravati
Dhanireddi Maheedhar Reddy Maheedhar ... vs The State Of Andhra Pradesh on 24 March, 2023
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI MAIN CASE No.W.P.No. 42226 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
02. 24.03.2023 KSR,J At request of the learned Government Pleader, post after two (02) weeks.
_____________________ K SURESH REDDY,J RSI