Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(b) in The Goa Salaries and Allowances of Ministers Act, 1964 (b)["family" means as defined in the Medical Attendance Rules applicable to class I Officers of the Central Government.] [Substituted by the Amendment Act 64 of 2001.];
