Section 31(7) in Uttar Pradesh State Universities Act, 1973
(7)Subject to the provisions of sub-section (6), the majority of the total membership of any Selection Committee shall form the quorum of such Committee;[ Provided that in the case of a Professor or a Reader, the persons present to form the quorum must include at least two experts.] [Inserted by Uttar Pradesh Act No. 4 of 1995 (w.e.f. 17.12.1994).]
