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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Mizoram - Subsection

Section 129(2)(f) in Mizoram Cooperative Societies Act, 2006

(f)sponsor any loan proposal, building and sites for bank premises or recommend individual names for enlistment or empanelment of auditors, contractors, architects, and lawyers.