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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(4) in The Punjab Primary Education Act, 1960

(4)It shall be the duty of the attendance authority to notify the parent of every child to whom the order under section 3 applies that he is under an obligation to cause the child to attend an approved school with effect from the beginning of the next academic year.