Meghalaya High Court
Masood Khan vs . Smti Millie Hazarika on 12 February, 2021
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 05
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl. Petn. No. 1 of 2021
Date of Order: 12.02.2021
Masood Khan Vs. Smti Millie Hazarika
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Ms. S. Sarma, Adv.
For the Respondent(s) : Mr. S. Sen, Adv.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Heard the parties.
Parties are requested to file their respective Written Argument for convenience of this Court.
Matter listed on 23.02.2021.
Judge Meghalaya 12.02.2020 "N.Swer, Stenographer"