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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(4)(iii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iii)propagation of Hindu religion by way of printing and publication of literature on religion and sale thereof at concessional price ;