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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(c) in The Orissa Statistics and Economics Service Rules, 1979

(c)Debarring from appearing at the examination in subsequent chance not exceeding two successive chances other than that specified in Clause (b) of Sub-rule (1).