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[Cites 0, Cited by 0] [Section 114E(4)] [Section 114E] [Entire Act]

Union of India - Subsection

Section 114E(4)(b) in Income Tax Rules, 1962

(b)Principal Director General of Income-tax (Systems) shall specify the procedures, data structures and standards for ensuring secure capture and transmission of data, evolving and implementing appropriate security, archival and retrieval policies.