Section 258(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(a)restraining any person from exercising the powers or performing the functions or duties of a member, Adhyaksha, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).], officer or servant of a Zila Panchayat or of a Committee or sub-Committee of a Zila Panchayat on the ground that such person has not been duly elected, Co-opted or appointed as such member, Adhyaksha, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).], officer or servant; or