Delhi High Court - Orders
Safdar Hashmi Private Iti vs Directorate General Of Training & Anr on 8 December, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~100-103, 105-106 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13973/2021 with CM APPL. 44083/2021
SAFDAR HASHMI PRIVATE ITI ..... Petitioner
+ W.P.(C) 13974/2021 with CM APPL. 44084/2021
NAV NALANDA PRIVATE ITI ..... Petitioner
+ W.P.(C) 13975/2021 with CM APPL. 44085/2021
NALANDA CONVENT PRIVATE ITI ..... Petitioner
+ W.P.(C) 13978/2021 with CM APPL. 44091/2021
KRISHNA PRIVATE ITI ..... Petitioner
+ W.P.(C) 13985/2021 with CM APPL. 44119/2021
GARIB RATH PRIVATE ITI ..... Petitioner
+ W.P.(C) 13986/2021 with CM APPL. 44123/2021
NALANDA ITC ..... Petitioner
versus
DIRECTORATE GENERAL OF
TRAINING & ANR. ..... Respondents
Appearnces: -
Mr. Sanjay Sharawat, Mr. Divyank Rana, Mr. Ashok Kumar, Advocates
for petitioners.
Mr. Farman Ali Magray SPC with Mr. Athar Raza Farooquei and
Krishan Kumar, Advocates for respondent.
Mr. Abhinav Mukerji, Ms. Bihu Sharma, Advocates for R-2 in item Nos.
100-103 & 105.
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:09.12.2021
15:54:25 W.P.(C) 13973/2021 & connected matters Page 1 of 2
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 08.12.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. Issue notice. Mr. Farman Ali Magray, learned counsel, accepts notice on behalf of the Directorate General of Training. Ms. Bihu Sharma, learned counsel, accepts notice on behalf of the State Directorate.
2. Learned counsel for the respondents seek time to take instructions.
3. List on 10.12.2021.
PRATEEK JALAN, J DECEMBER 8, 2021 'Bp'/ Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:09.12.2021 15:54:25 W.P.(C) 13973/2021 & connected matters Page 2 of 2