Calcutta High Court
Virgin Creation vs Icici Bank Ltd & Anr on 26 September, 2023
OCD- 4
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Commercial Division]
CS/71/2018
VIRGIN CREATION
-VS-
ICICI BANK LTD & ANR
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: September 26, 2023.
Appearance:
Mr. Aditya Mondal, Adv.
Mr. Aasish Choudhury, Adv.
Ms. Muskan Bangani, Adv.
...for the plaintiff Mr. Avishek Guha, Adv.
Ms. Akansha Chopra, Adv.
Mr. Rajiv Kumar, Adv.
...for the defendant no.1 The Court: Mr. Aditya Mondal, learned advocate, is appearing for the plaintiff. Mr. Avishek Guha, learned advocate, is appearing for the defendant no.1.
Counsel for both the parties pray for extension of time for taking appropriate steps for compliance of the provisions of the Commercial Courts Act as the present suit has been transferred from the Original Division to the Commercial Division.
Considered the submission made by the counsel for the respective parties. The parties are directed to comply with the provisions within two weeks from date.
Let the matter appear on 17th October, 2023.
(KRISHNA RAO, J.) sp3