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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(e) in Land Revenue Assessment Rules, 1929

(e)any factors affecting the general prosperity of the tract as an increase in [water-logging and thur and floods.] [Substituted by Government notification No. GSR 139/PA/17/87/Sections 60/Amd. (2)/66 dated 28th June, 1966.]