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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

UT Ladakh - Subsection

Section 60(2)(iv) in Ladakh Autonomous Hill Development Councils Act, 1997

(iv)the salaries, allowances and terms and conditions of the [Chief Executive Councillor, the Deputy Chairman] [Substituted 'Chief Executive Councillor' by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.] under section 35;